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[Cites 0, Cited by 0] [Section 40(6)] [Section 40] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 40(6)(c) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(c)ensuring that proper procedures have been established and are being followed for compliance of these regulations.