Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 6] [Entire Act] Union of India - Subsection Section 6(1) in The Interest Act, 1978 (1)As from the commencement of this Act, the Interest Act, 1839 (32 of 1839), and any other law corresponding thereto in force in any State immediately before such commencement shall stand repealed.
