Bombay High Court
Sociedade De Fomento Indus. Pvt. Ltd vs Tulsidas V. Patel Pvt. Ltd. & 6 Ors on 9 August, 2019
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY ORDINARY ORIGINAL CIVIL JURISDICTION SUITS NO. 1948 OF 1983 Sociedade De Fomento Indus. Pvt. Ltd. ....Plaintiff V/S Tulsidas V. Patel Pvt. Ltd. & 6 Ors. ....Defendant Mr. O. Mohandas i/b M/s. Little & Co. For Plaintiff Appearance not submitted.
CORAM : R. I. CHAGLA, J
DATE : 9th August, 2019
P.C. :
Removed from board. Not before the bench of which His Lordship Justice Shri R. I.Chagla is member. Registry to act accordingly.
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