Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] Union of India - Subsection Section 92(h) in The Indian Evidence Act, 1872 (h)A hires lodgings of B, and gives B a card on which is written - "Rooms Rs. 200 a month". A may prove a verbal agreement that these terms were to include partial board.
