Section 231(1)(i) in The Goa Panchayat Raj Act, 1994

[Cites 0, Cited by 0] [Section 231(1)] [Section 231] [Entire Act]

(i)be reconstituted for the Panchayat area of which the Panchayat or the district of which the Zilla Panchayat has been dissolved; or

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