Section 1261 in The All-India Services Regulations (Indemnity) Act, 1975
1261.
[6th May, 1975]An Act to grant indemnity in respect of the failure to lay before Parliament certain regulations made under the All-India Services Act, 1951, and for certain other matters connected therewith.BE it enacted by Parliament in the Twenty-sixth Year of the Republic of India as follows:-
