Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(4) in The Orissa Excise (Methyl Alcohol) Rules, 1976

(4)All such alcohol collected in the receiver shall be transferred or conveyed into the store-room without unnecessary delay provided that no such work is effected between 6 p.m. to 6 a.m.