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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(6) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(6)The Commission may by a general or special order call upon any person to furnish to the Commission periodically or as and when required any information concerning his activities related to generation, transmission, distribution and supply or use of electricity.