Section 13A(5) in The M.P. Lokayukt Evam Up-Lokayukt Adhiniyam, 1981
(5)A [Divisional Vigilance Committee] [Substituted by M.P. Act No. 24 of 2003 (w.e.f. 14-5-2003).] shall enquire into a complaint referred to it by the Lokayukt or the Up-Lokayukt and submit a report to the Lokayukt or the Up-Lokayukt, as the case may be.
