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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(c) in Karnataka Ayurvedic and Unani Practitioners' Registration and Medical Practitioners' Miscellaneous Provisions Rules, 1964

(c)"Government" means the Government of [Karnataka] [Adapted by the Karnataka Adaptations of laws orders 1973, w.e.f. 01.11.1973.];