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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Madhya Pradesh - Subsection

Section 35(2)(a) in The M.P. Public Trusts Act, 1951

(a)the form of register of public trusts and the registers and books to be maintained by the Registrar under sub-section (2) of Section 3 and their form;