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Shwetadri Speciality Papers Private ... vs National Research Development ... on 11 April, 2023

Author: M.M. Sundresh

Bench: M.M. Sundresh

     ITEM NO.8                                 COURT NO.7                       SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                          Petition for Special Leave to Appeal (C) No. 2185/2023

     (Arising out of impugned final judgment and order dated 17-10-2022
     in FAO(OS)(COMM) No. 293/2022 passed by the High Court Of Delhi At
     New Delhi)

     SHWETADRI SPECIALITY PAPERS PRIVATE LIMITED                         Petitioner(s)

                                                    VERSUS

     NATIONAL RESEARCH DEVELOPMENT CORPORATION                           Respondent(s)

     (FOR ADMISSION and I.R. and IA No.19803/2023-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT)

     Date : 11-04-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE SANJIV KHANNA
                             HON'BLE MR. JUSTICE M.M. SUNDRESH

     For Petitioner(s)
                                       Mr. Navin Kumar, Adv.
                                       Mr. Vikram Dhokalia, Adv.
                                       Mr. Abhishek Bharti, Adv.
                                       Ms. Aarti Mahto, Adv.
                                       Ms. Bhagya Ajith, Adv.
                                       Ms. Rashmeet Kaur, Adv.
                                       Mr. Balaji Srinivasan, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

We are not inclined to interfere with the impugned judgment and hence, the special leave petition is dismissed.

Pending application(s), if any, shall stand disposed of.

(DEEPAK GUGLANI) Digitally signed by BABITA PANDEY Date: 2023.04.13 (R.S. NARAYANAN) AR-cum-PS 19:34:58 IST Reason: COURT MASTER (NSH)