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British India - Section

Section 1 in The Vaccination Act, 1880

1. Short title Application. This Act may be called the Vaccination Act, 1880 : and it shall apply only to such municipalities and cantonments 3 situate in 4 Uttar Pradesh, (Application.) 5 Punjab as it existed immediately before the 1st November, 1956 ], the Central Provinces, Assam, Delhi, Ajmer] and Coorg as it may be extended to in manner hereinafter provided.