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[Cites 0, Cited by 0] [Section 103] [Entire Act]

State of Haryana - Subsection

Section 103(c) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(c)either have an open end as high as the top of the waste pipe or be carried into a waste pipe at a point not less than three feet above the highest connection to the waste pipe.