Supreme Court - Daily Orders
Devdip Malls Developers Pvt. Ltd. vs Secretary Income Tax Settlement ... on 4 April, 2022
Bench: D.Y. Chandrachud, Surya Kant
1
ITEM NO.27+40 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).29660/2017
(Arising out of impugned final judgment and order dated 19-07-2017
in SCA No. 4325/2017 passed by the High Court of Gujarat at
Ahmedabad)
DEVDIP MALLS DEVELOPERS PVT. LTD. & ANR. Petitioner(s)
VERSUS
SECRETARY INCOME TAX SETTLEMENT COMMISSION & ANR. Respondent(s)
SLP(C) No. 7709/2019 (XIV)
(FOR ADMISSION and I.R. and IA No.47653/2019-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
WITH
SLP(C) No. 7718/2019 (XIV)
(FOR ADMISSION and I.R. and IA No.47719/2019-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
Date : 04-04-2022 These petitions were called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. Vishnu Sharma, AOR
Ms. Anupama Sharma, Adv.
Mr. Amar Jyoti Sharma, Adv.
Mr. Binay Kumar, Adv.
Mr. Sameer Rohatgi, Adv.
Ms. Ranjeeta Rohatgi, AOR
Mr. Ashish Batra, Adv.
Mr. Akshit Pradhan, Adv.
For Respondent(s) Mr. Balbir Singh, Adv.
Mr. Arijit Prasad, Sr. Adv.
Ms. Alka Agrawal, Adv.
Signature Not Verified
Ms. Niranjana Singh, Adv.
Mr. Shyam Gopal, Adv.
Digitally signed by
Sanjay Kumar
Date: 2022.04.06
09:59:03 IST
Reason: Mr. H Raghavendra Rao, Adv.
Mr. Udai Khanna, Adv.
Mr. Raj Bahadur Yadav, AOR
2
UPON hearing the counsel the Court made the following
O R D E R
1 List the Special Leave Petitions on 6 May 2022. SLP(C) No. 7709/2019 and SLP(C) No. 7718/2019 1 Issue notice.
2 Counter affidavit shall be filed within two weeks from the date of service. 3 Tag with SLP(C) No 29660 of 2017.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
AR-CUM-PS COURT MASTER