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[Section 3]
[Entire Act]
State of Tripura - Subsection
Section 3(2) in The Tripura Courts Stenographers' Service Rules, 1983
| Grade | Designation | Classification |
| 1. Higher Selection Grade | Private Secretary | Class II Gazetted ministerial |
| 2. Selection Grade | First Personal Assistant | Class II Gazetted ministerial |
| 3. Senior Grade | Personal Assistant | Class III Non-Gazetted ministerial |
| 4. Junior Grade | Stenographer | Class III Non-Gazetted ministerial |