Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(x) in The West Bengal Motor Vehicles Rules, 1989

(x)"Motor Vehicles inspector" means an officer whom the State Government may appoint for any district of subdivision to perform the functions and to discharge the duties under the provisions of the Act and these rules;