Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Haryana - Subsection Section 17(iv) in Haryana Management of Municipal Properties and State Properties Rules, 2007 (iv)The right of displaying advertisement on and of use of end walls of the end sites and the benefits derived therefrom shall vest in the municipality;
