Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99A] [Entire Act] Union of India - Subsection Section 99A(2) in The Employees' State Insurance Act, 1948 (2)Any order made under this section shall have effect notwithstanding anything inconsistent therewith in any rules or regulations made under this Act.
