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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(2)(vi) in The Jammu and Kashmir Saffron Act, 2007

(vi)break open any container/bag in which the saffron of any-notified grade may be contain or to-break open the door of any premises where such saffron may be kept for sale.