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State of Odisha - Section
Section 36 in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990
36. Number of stamps for a single instrument.
- When a stamped paper is required for any instrument, a single sheet of the required value is to be issued. If a single sheet of the required value is not available, the number of sheets issued shall not exceed the smallest number the face value of which is equivalent to the duty, in every such case, the number of sheets issued and the face value of each shall be mentioned in column 6 of the register referred to in Sub-rule (1) of Rule 32. The authorities referred to in Rule 34 should, as soon as a complain is received or in any case at frequent intervals, verify the register maintained by licensed vendors with reference to stock available with them.Annexure-IForecast of requirement of Stamps and Stamped Papers for the periodName and location of Treasury/Special Treasury/Sub-Treasury.........| Sl. No. | Denomination | Actual issues during | ||
| 1st preceding year | 2nd preceding year | 3rd preceding year | ||
| (1) | (2) | (3) | (4) | (5) |
| Average annual consumption (based on actualconsumption figures during three preceding years) | Balance in hand on 1st day of April of precedingyear | Estimated issues during 1.8.... to 31.7.... | Estimate of supply to be made by Central StampStore during 1.8.... to 31.7.... |
| (6) | (7) | (8) | (9) |