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[Cites 0, Cited by 0] [Section 33(6)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(6)(a) in Rajasthan Subordinate Offices Ministerial Service Rules, 1999

(a)If promotion is from more than one categories of posts in the same pay scale, eligible persons up to two in number from each category of posts in the same pay scale shall be considered for promotion;