Himachal Pradesh High Court
Daleep Singh vs . State Of H.P. & Ors. on 15 June, 2022
Bench: Sabina, Satyen Vaidya
Daleep Singh vs. State of H.P. & Ors.
.
CWP No. 8141 of 2021.
15.06.2022 Present: Mr. Hamender Singh Chandel, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondents.
Learned Additional Advocate General seeks more time to file reply.
List again on 18th October, 2022.
(Sabina) Acting Chief Justice.
(Satyen Vaidya) Judge.
15th June, 2022.
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