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Himachal Pradesh High Court

Daleep Singh vs . State Of H.P. & Ors. on 15 June, 2022

Bench: Sabina, Satyen Vaidya

Daleep Singh vs. State of H.P. & Ors.

.

CWP No. 8141 of 2021.

15.06.2022 Present: Mr. Hamender Singh Chandel, Advocate, for the petitioner.

Mr. Ashwani Sharma, Additional Advocate General, for respondents.

Learned Additional Advocate General seeks more time to file reply.

List again on 18th October, 2022.

(Sabina) Acting Chief Justice.

(Satyen Vaidya) Judge.

15th June, 2022.

(jai) ::: Downloaded on - 15/06/2022 20:04:00 :::CIS