Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act] State of Bihar - Subsection Section 66(2)(d) in Bihar Police Act, 2007 (d)He shall also regulate the limit of the volume of the music to be played in lane on the occasion of music concert or festivals or other occasions.