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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(w) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

(w)"Data Acquisition System (DAS)" means a system provided to record the sequence of operation in time, of the relays/equipments as well as the measurement of pre-selected system parameters;