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Income Tax Appellate Tribunal - Mumbai

Vishesh Films Pvt. Ltd., Mumbai vs Acit 16(1), Mumbai on 5 April, 2021

            IN THE INCOME TAX APPELLATE TRIBUNAL,
                   MUMBAI BENCH "F", MUMBAI

     BEFORE SHRI RAJESH KUMAR, ACCOUNTANT MEMBER AND
            SHRI AMARJIT SINGH, JUDICIAL MEMBER

                       ITA No.6234/M/2019
                     Assessment Year: 2014-15

       M/s. Vishesh Films Pvt.     ACIT 16(1),
       Ltd.      402,    Durga     Room No.439,
       Chambers,                   4th Floor,
                               Vs.
       Linking Road,               Aayakar Bhavan,
       Khar (W),                   M.K. Road,
       Mumbai - 400052             Mumbai - 400020
       PAN: AAACV9556D
             (Appellant)              (Respondent)

     Present for:
     Assessee by           : Shri Neelam Jadhav, A.R.
     Revenue by            : Shri Usha Gaikwad, D.R.

     Date of Hearing       : 05.04.2021
     Date of Pronouncement : 05.04.2021

                            ORDER


Per Rajesh Kumar, Accountant Member:

The present appeal has been preferred by the assessee against the order dated 29.07.2019 of the Commissioner of Income Tax (Appeals) [hereinafter referred to as the CIT(A)] relevant to assessment year 2014-15.

2. At the outset, the Ld. Counsel of the assessee brought to the notice of the Bench that the assessee has gone into Vivad Se Vishwas Scheme and form No.3 has already been issued. The Ld. A.R., therefore, prayed before the Bench that appeal may kindly be allowed to be withdrawn.

M/s. Vishesh Films Pvt. Ltd.

3. The Ld. D.R. fairly conceded to the withdrawal of the appeal.

4. Accordingly, we are inclined to dismiss the appeal of the assessee.

5. In the result, the appeal of the assessee is dismissed as withdrawn.

Order pronounced in the open court on 05.04.2021.

         Sd/-                                          Sd/-
   (Amarjit Singh)                                 (Rajesh Kumar)
  JUDICIAL MEMBER                               ACCOUNTANT MEMBER

Mumbai, Dated: 05.04.2021.

* Kishore, Sr. P.S. Copy to: The Appellant The Respondent The CIT, Concerned, Mumbai The CIT (A) Concerned, Mumbai The DR Concerned Bench //True Copy// [ By Order Dy/Asstt. Registrar, ITAT, Mumbai.