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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(1)(b) in Dr. Babasaheb Ambedkar Open University Act, 1994

(b)the conduct of examinations including the terms and conditions for the appointment of examiners, moderators and such other staff and their duties;