Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 10 in Bihar Prevention and Control of Agricultural Pests, Diseases and Noxious Weeds Rules, 1955 10. Register of demand under Section 7. - The Agricultural Officer shall maintain a register in Form 'F' in respect of cost recoverable under sub-section (2) of Section 7.
