Section 24(1)(d) in The M.P. Public Health Act, 1949

[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(1)(d) in The M.P. Public Health Act, 1949

(d)fill in, repair, protect, enclose or have overhanging branches of trees and bushes removed in such manner as the Health Officer may direct, any such source of water-supply, if for want of sufficient repair, protection or enclosure, such source of water-supply is in his opinion dangerous to the health or safety Of the public or of any persons having occasion to use or to pass or approach the same; or

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State of Madhya Pradesh - Subsection

Section 24(1)(d) in The M.P. Public Health Act, 1949