Section 3 in United Provinces Nurses, Midwives, Assistant Midwives Auxiliary Nurse-Midwives and Health Visitors Registration Act, 1934
3. Establishment and incorporation of the Council.
- A Council shall be established and called "the United Provinces Nurses and Midwives Council" and such Council shall be a body corporate and have perpetual succession and a common seal and shall by the said name sue and be sued.
