Section 136(2)(b) in The Haryana Motor Vehicles Rules, 1993

[Cites 0, Cited by 0] [Section 136(2)] [Section 136] [Entire Act]

State of Haryana - Subsection

Section 136(2)(b) in The Haryana Motor Vehicles Rules, 1993

(b)the width across the vehicle shall not be less than 680 millimetres and shall extend to the left of the centre of the steering column in no case less than 250 millimetres, and so that a line drawn parallel to the axis of the vehicle through the centres of any gear lever, brake level or other device to which the driver has to have frequent access lies not less than 50 millimetres inside the width reserved for the driver's seat; and

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State of Haryana - Subsection

Section 136(2)(b) in The Haryana Motor Vehicles Rules, 1993