Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 162A] [Entire Act] Union of India - Subsection Section 162A(a) in The Drugs and Cosmetics Rules, 1945 (a)The Ayurvedic/Siddha/Unani qualifications as per Schedule II of the Indian Medicine Central Council Act, 1970 (48 of 1970)/B. Pharma (Ayurveda) of a recognized University.
