Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 6 in The Maharashtra Lokayukta and Upa-Lokayutas Rules, 1974

6. Affidavit to accompany complaint.

- Every complaint shall be supported by an affidavit as prescribed in rules 7 and 8.