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State of Haryana - Section

Section 178 in The Haryana Motor Vehicles Rules, 1993

178. Trailers prohibited with motor vehicles.

[Section 138(2)(i)]. - (1) A motor cycle with not more than two wheels with or without a side car shall not a draw a trailer.
(2)No motor vehicle shall draw trailer exceeding 227 kilogram in weight unladen or 1.5 meters in overall width except with permission of the State Transport Authority.