Supreme Court - Daily Orders
Parivartan Kendra vs U.O.I on 12 September, 2014
Bench: Kurian Joseph, Rohinton Fali Nariman
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ITEM NO.13 COURT NO.1 SECTION PIL
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 867/2013
PARIVARTAN KENDRA & ANR Petitioner(s)
VERSUS
U.O.I & ORS Respondent(s)
(with appln. (s) for exemption from filing O.T. and office report)
Date : 12/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Colin Gonsalves, Sr. Adv.
Mr. Jubli Momalia, Adv.
Ms. Jyoti Mendiratta,Adv.
For Respondent(s)
Mr. Mukul Rohatgi, Attorney General
Ms. Pinky Anand, A.S.G.
Mr. D.L. Chidananda, Adv.
Mr. Shadman Ali, Adv.
Ms. Meenakshi Grover, Adv.
Mr. R.S. Nagar, Adv.
Ms. Sushma Suri,Adv.
Ms. Sunita Sharma, Adv.
Mr. B.V. Balram Das, Adv.
Mr. D.S. Mahra, Adv.
Mr. Gopal Singh,Adv.
Ms. Prerna Singh, Adv.
Telangana Mr. Venkata Reddy, Adv.
Mr. Sumanth Nookala, Adv.
Signature Not Verified
Digitally signed by
Rajesh Dham
Andhra Pradesh
Date: 2014.09.13
09:23:17 IST
Ms. Prerna Singh, Adv.
Mr. Guntur Prabhakar, Adv.
Reason:
Sikkim M/s. Arputham, Aruna & Co.
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Assam M/s. Corporate Law Group
Tamil Nadu Mr. B. Balaji, Adv.
Ms. Rachana Srivastava, Adv.
Mr. Utkarsh Sharma, Adv.
Himachal Pradesh Mr. Suryanaryana Singh, A.A.G.
Ms. Pragati Neekhra, Adv.
Haryana Mr. Manjit Singh, A.A.G.
Ms. Nupur Choudhary, Adv.
Ms. Vivekta Singh, Adv.
Mr. Kamal Mohan Gupta, Adv.
A & N Admn. Mr. K.V. Jagdishvaran, Adv.
Ms. G. Indira, Adv.
Meghalaya Mr. Ranjan Mukherjee, Adv.
Mr. S.C. Ghosh, Adv.
Kerala Mr. Ramesh Babu M.R., Adv.
Puducherry Mr. V.G. Pragasam, Adv.
Mr. S.J. Aristotle, Adv.
Mr. Prabu Ramasubramanian, Adv.
Maharahtra Ms. Asha Gopalan Nair, Adv.
Mr. A.P. Mayee, Adv.
Punjab Mr. Kuldip Singh, Adv.
Arunachal Pradesh Mr. Anil Shrivastav, Adv.
Ms. Rituraj Biswas, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List along with Writ Petition (Criminal) No. 129 of 2006, Laxmi Vs. Union of India & Ors.
(RAJESH DHAM) (RENU DIWAN)
COURT MASTER COURT MASTER