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[Cites 0, Cited by 7] [Entire Act]

Union of India - Section

Section 46 in The Patents Act, 1970

46. Form, extent and effect of patent.—(1) Every patent shall be in the prescribed form and shall have effect throughout India.

(2)A patent shall be granted for one invention only:Provided that it shall not be competent for any person in a suit or other proceeding to take any objection to a patent on the ground that it has been granted for more than one invention.