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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(2) in Engineering Courses to Bachelor of Engineering and Technology Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(2)In case of cancellation of admission due to failure of candidate to get himself registered to Help Centre and/or report to college or institute within specified time limit declared by the Admission Committee, as prescribed in sub-rules (5) and (6) of rule 15, or for such other reason as the Admission Committee may consider reasonable, and subject to the condition of such vacated seat being filled up by the Admission Committee, the fees collected from such candidate shall be refunded after completion of the admission process and after deduction of such amount as the Admission Committee may determine.