Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(3) in Mother Teresa Women's University Act, 1984

(3)Any member of the Executive Council may propose to the Executive Council the draft of a statute and the Executive Council may either accept or reject the draft.