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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(iv) in The Punjab State Warehousing Corporation Regulations, 1976

(iv)The managing director shall organise and supervise the office of the Corporation, maintain discipline and exercise such power in connection with appointments, promotions, of termination of service and other disciplinary matters and leave of the staff of the Corporation as may be vested in him by the Board in this behalf and allocate duties to the staff and make such other arrangements as may be necessary for the efficient discharge of the functions of the Corporation.