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[Cites 0, Cited by 0] [Section 68(4)] [Section 68] [Entire Act]

State of Punjab - Subsection

Section 68(4)(i) in The Punjab Co-operative Societies Act, 1961

(i)The application of a party to a reference shall not lie before the Registrar or the Government, as the case may be, if appeal under section 68 of the Act lies or has been availed of by such a party to a reference;