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[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(4)(a) in The U.P. Harcourt Butler Technical University Act, 2016

(a)no expenditure or investment, which is not authorized in the budget approved by the Finance Committee, is incurred by the University;