Bombay High Court
Sarangi Pravin Mahajan vs Prakash Vyankatesh Mahajan And Others on 15 July, 2022
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
931-WP NO.4581 OF 2022.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO.4581 OF 2022
SARANGI PRAVIN MAHAJAN
VERSUS
PRAKASH VYANKATESH MAHAJAN AND OTHERS
...
Advocate for Petitioner : Mr. Pathan Sartaj Khan H.
Advocate for Respondent No.1 : Mr S. S. Thombre
...
CORAM : MANGESH S. PATIL, J.
DATED : 15 JULY 2022 PER COURT :
At the joint request of the parties, the matter is referred for mediation.
2. Mr. S.K. Kadam, advocate is appointed as a mediator.
3. The parties shall appear before him.
4. Stand over to 12-08-2022.
5. Since the parties are referred for mediation, the trial court shall stay the suit or proceeding till the next date.
( MANGESH S. PATIL, J.) Tandale/-
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