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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(3)(e) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(e)to ensure propagation, demonstration and implementation of improved water management techniques and the education and training of farmers in irrigated agriculture;