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Supreme Court - Daily Orders

Sonam Jagadish Pai vs Jagadish Pai M.P. on 21 February, 2023

Author: Aravind Kumar

Bench: Aravind Kumar

     ITEM NO.1625                                   COURT NO.10                      SECTION XVI-A

                                       S U P R E M E C O U R T O F           I N D I A
                                               RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)                        No(s).   429/2023

     SONAM JAGADISH PAI                                                             Petitioner(s)

                                                           VERSUS

     JAGADISH PAI M.P.                                                              Respondent(s)

     (FOR ADMISSION and IA No.34407/2023-STAY APPLICATION )

     Date : 21-02-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ARAVIND KUMAR


     For Petitioner(s)                      Mr. Navit Bansal, Adv.
                                            Mr. Deepak Gaur, Adv.
                                            Mr. Divakar Kumar, AOR

     For Respondent(s)


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Issue notice, returnable in four weeks. In the meanwhile, there shall be stay of further proceedings in M.C. No. 83 OF 2022 titled ‘Jagadish Pai M.P. Vs. Sonam Jagadish Pai’ pending in the Senior Civil Judge and ACJM, Karkala, Udupi District, Karnataka.

         (SONIA BHASIN)                                                 (RAM SUBHAG SINGH)
         COURT MASTER (SH)                                               BRANCH OFFICER
Signature Not Verified

Digitally signed by
SONIA BHASIN
Date: 2023.02.23
16:38:59 IST
Reason: