Supreme Court - Daily Orders
Sonam Jagadish Pai vs Jagadish Pai M.P. on 21 February, 2023
Author: Aravind Kumar
Bench: Aravind Kumar
ITEM NO.1625 COURT NO.10 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 429/2023
SONAM JAGADISH PAI Petitioner(s)
VERSUS
JAGADISH PAI M.P. Respondent(s)
(FOR ADMISSION and IA No.34407/2023-STAY APPLICATION )
Date : 21-02-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) Mr. Navit Bansal, Adv.
Mr. Deepak Gaur, Adv.
Mr. Divakar Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable in four weeks. In the meanwhile, there shall be stay of further proceedings in M.C. No. 83 OF 2022 titled ‘Jagadish Pai M.P. Vs. Sonam Jagadish Pai’ pending in the Senior Civil Judge and ACJM, Karkala, Udupi District, Karnataka.
(SONIA BHASIN) (RAM SUBHAG SINGH)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
SONIA BHASIN
Date: 2023.02.23
16:38:59 IST
Reason: