Bombay High Court
Ashok Kacker vs Faisal Nisar Ahmad on 13 December, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
1/1 57 IAL-15599-23.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO.15599 OF 2023
WITH
INTERIM APPLICATION (L) NO.13842 OF 2023
IN
SUIT (L) NO.13475 OF 2023
Ashok Kacker .. Applicant/
Plaintiff
Versus
Faisal Nisar Ahmad & Ors. .. Respondents/
Defendants
...
Ms.Sairuchita Chowdhary i/b Mr.Shekhar Jagtap for the
Applicant/Plaintiff.
Ms.Dipsy Sequeira i/b W3 Legal LLP for the Defendant No.1.
Ms.Rujuta Patil i/b Negandhi Shah & Himayatullah for the
Defendant Nos.4 to 6.
...
CORAM: BHARATI DANGRE, J.
DATED : 13th DECEMBER, 2023 P.C:-
The learned counsel for the Plaintiff has tendered across the bar the affdaait of rejoinder, responding to the reply of the Defendant No.1. The same is taken on record. List the interim applications on 11/01/2024.
( SMT. BHARATI DANGRE, J.) M.M.Salgaonkar ::: Uploaded on - 14/12/2023 ::: Downloaded on - 14/12/2023 13:11:51 :::