Chattisgarh High Court
Naresh Lal Sinha vs State Of Chhattisgarh And Ors. 24 ... on 4 May, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No.3480 of 2013
Naresh Lal Sinha Vs. State of Chhattisgarh
04/05/2018 Shri Dhirendra Pandey, Advocate for the petitioner.
Shri Anup Majumdar, Shri Aman Kesharwani and Shri Sunil Verma,
Advocates for the respective respondents .
At the request of counsel for the respondents No.2 &3 (Shri Anup Majumdar), list on 20.06.2018.
sd/-
(P. Sam Koshy) Judge Inder