Section 36(3)(b) in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996

[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

(b)any sum which the Panchayat Samiti is liable to pay by way of compensation or expenses under any law;

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