Section 3(1)(c) in Punjab Panchayat Samitis and Zila Parishads Employees Pension and Provident Fund Rules, 2000

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(c)in the case of an employee, who dies without exercising his option within the stipulated period, he shall be deemed to have opted for these rules.

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