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Union of India - Section

Section 102 in The Indian Electricity Rules, 1956

102. Passengers not to have access to electric circuit .-Precautions to the satisfaction of an Inspector shall be taken by the owner of every vehicle to prevent:-

(a)the access of passengers to any portion of the electric circuit where there is danger from electric shock;
(b)any metal, hand-rail or other metallic substance liable to be handled by passengers, becoming charged.