Section 5 in West Bengal Municipal (Building) Rules, 2007
5. Further information required to be submitted by applicant.
Within fifteen working days from the date of receipt of an application for approval of building-site, the Municipal authority may require the applicant(a)to furnish him with any information on matters referred to in these rules which has not already been given in the documents thereunder; or(b)to satisfy him that there are no objections which may lawfully be taken to the approval of the site.
